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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Assam - Subsection

Section 18(2) in Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006

(2)A student seeking admission in non-government educational institution in any class higher than class I shall have to submit original Transfer Certificate from the recognised school where the student studied last to the head of the non-government educational institution where admission is sought.