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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Goa - Subsection

Section 28(3) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(3)No question calling for a declaration of a religious belief on the part of a candidate shall be put at the examination and no answer or translation given by any candidates shall be objected to on the ground of its giving expression to any particular form of religious belief.