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[Cites 0, Cited by 0] [Section 163(2)] [Section 163] [Entire Act]

State of Nagaland - Subsection

Section 163(2)(d) in Nagaland Municipal Act, 2001

(d)Relates to the name of the land or building upon or over which the advertisement is exhibited or to the name of the owner or to the name of the owner or occupier of such land or building; or