Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 149] [Entire Act] State of Telangana - Subsection Section 149(b) in Greater Hyderabad Municipal Corporation Act, 1955 (b)discharging any loan contracted under this Act or any other loan or debt for the repayment of which they are liable,
