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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(iii) in THE KERALA PANCHAYAT RAJ (AMENDMENT) ACT, 2020

(iii)in clause (c), for the words “less than sixteen or more than thirty two”, the words “less than seventeen or more than thirty three” shall be substituted.