Himachal Pradesh High Court
Gurmail Singh vs Ram Nath & Ors. on 22 September, 2023
Gurmail Singh Versus Ram Nath & ors.
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RSA No.678 of 2012 22.09.2023 Present: Mr. Ajay Singh Kashyap, Advocate, for the appellant.
Mr. Sahil Dixit, Advocate, for respondents No.1, 3, 6 to 8, 10 and 11.
of In terms of the earlier order dated 20th July, 2023, learned counsel prays for a weeks' time to take steps for service of rt respondents No.2 and 5.
Let steps be taken and notices be issued to respondents No.2 and 5 and the matter be listed after four weeks.
(Ranjan Sharma) Judge September 22, 2023 (Shivender) ::: Downloaded on - 22/09/2023 20:36:44 :::CIS