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[Cites 0, Cited by 1] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Warehousing Corporations Act, 1962

(2)The head-office of the Central Warehousing Corporation shall be at New Delhi [or at such other place as the Central Government may, by notification in the Official Gazette, specify] [Inserted by Act 34 of 1963, Section 4.]