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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(c) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(c)"Institution" means any institution recognised by the State Government or the Council, within or outside India, which grants Graduation Degree, Post Graduation Degree or Ph.D. in Physiotherapy or Occupational Therapy, as the case may be;