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Jammu & Kashmir High Court - Srinagar Bench

Habibullah Sheikh And vs State Of J&K And Others on 7 September, 2020

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                                   Sr. No. 523
                                                                                   Final Hearing

                                HIGH COURT OF JAMMU AND KASHMIR
                                          AT SRINAGAR
                                                 (Through Virtual Mode)

                                                                          OWP No. 65/2006
                                                                          IAs

            Habibullah Sheikh and                                         .... Petitioner/Applicant(s)
            others

                                                  Through:-     None

                                           V/s
            State of J&K and others                                               .....Respondent(s)

                                                  Through:-      Mr. T. M. Shamshi, ASGI

            Coram :            HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                       ORDER

None for the petitioners.

In the interest of justice, adjourned.

List again.

(Sindhu Sharma) Judge SRINAGAR 07.09.2020 SUNIL-II SUNIL KUMAR 2020.09.08 00:17 I attest to the accuracy and integrity of this document