Jammu & Kashmir High Court - Srinagar Bench
Habibullah Sheikh And vs State Of J&K And Others on 7 September, 2020
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 523
Final Hearing
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
(Through Virtual Mode)
OWP No. 65/2006
IAs
Habibullah Sheikh and .... Petitioner/Applicant(s)
others
Through:- None
V/s
State of J&K and others .....Respondent(s)
Through:- Mr. T. M. Shamshi, ASGI
Coram : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
None for the petitioners.
In the interest of justice, adjourned.
List again.
(Sindhu Sharma) Judge SRINAGAR 07.09.2020 SUNIL-II SUNIL KUMAR 2020.09.08 00:17 I attest to the accuracy and integrity of this document