Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Goa - Subsection

Section 71(2)(g) in The Goa, Daman and Diu Public Health Act, 1985

(g)power to direct the local authorities to take such measures as may be necessary in respect of cattle within local area;