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Himachal Pradesh High Court

Unknown vs State Of Hp And Ors V. Sita Ram Sharma With ... on 4 March, 2022

Bench: Ajay Mohan Goel, Sandeep Sharma

State of HP and Ors v. Sita Ram Sharma with connected matter LPA No. 33 of 2021 and Ex.PT. No. 17 of 2019 .

LPA No. 33 of 2021 04.3.2022 Present: Mr. Ashok Sharma, Advocate General with Mr. Vikas Rathore and Ms. Rita Goswami, Additional Advocates General, for the appellants/State.

Mr. C.N. Singh, Advocate, for the respondent.

Ex.PT. No. 17 of 2019 r Mr. C.N. Singh, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Vikas Rathore and Ms. Rita Goswami, Additional Advocates General, for the respondents.

List on 11.3.2022, as prayed for.

( Mohammad Rafiq ), Chief Justice ( Ajay Mohan Goel ), Judge ( Sandeep Sharma ), Judge 4th March, 2022 Manjit/Shankar ::: Downloaded on - 04/03/2022 20:15:35 :::CIS CWP No. 5950 of 2020 17.9.2021 Present: Mr. G.C. Gupta, Senior Advocate with Ms. Meera .

Devi, Advocate, for the petitioner.

Mr. Ashwani Sharma, Additional Advocate General with Mr. Vikrant Chandel, Deputy Adovcate General, for the State.

Mr. Umesh Kanwar, Advocate, for respondent No.3.

Reply to the writ petition, be ensured to be, instituted by the respondents, within a period of one week. List on 24.9.2021.

                               r                        ( Sureshwar Thakur ),

                                                              Judge


                                                        ( Sandeep Sharma ),
                                                             Judge


                   17th September, 2021
                   Manjit







                                                       ::: Downloaded on - 04/03/2022 20:15:35 :::CIS

CMP No.9982 of 2021 in CWP No. 2095 of 2021 17.9.2021 Present: Ms. Babita Chauhan, Advocate, for the applicant/ .

petitioner.

Mr. Ashwani Sharma, Additional Advocate General with Mr. Vikrant Chandel, Deputy Adovcate General, for the State.

The application instituted, seeking therethrough modification of the order dated 20.4.2021, passed by this Court in CWP No. 2095 of 2021, is meritless. Consequently, the application stands dismissed.

( Sureshwar Thakur ), Judge ( Sandeep Sharma ), Judge 17th September, 2021 Manjit ::: Downloaded on - 04/03/2022 20:15:35 :::CIS CMP No.7713 of 2021 in CWP No. 2397 of 2021 17.9.2021 Present: Ms. Babita Chauhan, Advocate, for the applicant/ .

petitioner.

Mr. Raman Sethi, Advocate, for the non- applicants/respondents.

The application instituted, seeking therethrough modification of the order dated 9.4.2021, passed by this Court in CWP No.2397 of 2021, is meritless. Consequently, the application stands dismissed.

                               r                        ( Sureshwar Thakur ),

                                                              Judge


                                                        ( Sandeep Sharma ),
                                                             Judge


                   17th September, 2021
                   Manjit







                                                       ::: Downloaded on - 04/03/2022 20:15:35 :::CIS