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State of Madhya Pradesh - Section

Section 26 in The M.P. Rajya Pashudhan Evam Kukkut Vikas Nigam Adhiniyam, 1982

26. Accounts and Audit.

(1)The Nigam shall cause to be maintained proper books of accounts and such other books as the rules may require and shall prepare annual statement of accounts in the prescribe manner.
(2)The Nigam shall cause its accounts to be audited annually by such person as the State Government may direct.
(3)As soon as the accounts of the Nigam have been audited, the Nigam shall send a copy thereof together with a copy of the report of the auditor thereon to the State Government and shall cause the accounts to be published in the prescribed manner and place copies thereof on sale at a reasonable price.
(4)The Nigam shall comply with such direction as the State Government may alter perusal of the report of the auditor think fit to issue.