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[Cites 0, Cited by 0] [Section 29(4)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(4)(a) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

(a)the competent authority may give the prior approval for closure of the private school, class or course of instruction, as the case may be, and while giving the said prior approval it may impose such conditions as it deems fit; or