Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 615] [Entire Act] State of Uttar Pradesh - Subsection Section 615(8) in Rules under the United Provinces Excise Act, 1910 (8)The Collector may cause the contents of the consignment to be checked with the original application and with the permit issued by him.
