Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129] [Entire Act] Union of India - Subsection Section 129(b) in The Air Force Rules, 1969 (b)if the person who appears to have done the act is subject to the Army Act, 1950 or the Navy Act, 1957, the Court may bring his conduct to the notice of the proper military or naval authority;