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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Haryana - Subsection

Section 38(1)(b) in The Punjab State Aid to Industries Rules, 1936

(b)A certificate from the Chartered Accountant indicating the gross value and break-up of the fixed assets of the eligible unit as per column 9 of the said application,