Madhya Pradesh High Court
Working Journalist Union Bhopal vs The State Of Madhya Pradesh on 6 February, 2019
1 WA-1473-2018
The High Court Of Madhya Pradesh
WA-1473-2018
(WORKING JOURNALIST UNION BHOPAL Vs THE STATE OF MADHYA PRADESH)
3
Jabalpur, Dated : 06-02-2019
None present for the appellants despite repeated calls.
Case is therefore adjourned.
List the matter after six weeks.
(S.K. SETH) (VIJAY KUMAR SHUKLA)
CHIEF JUSTICE JUDGE
DUBEY/-
Digitally signed by ARVIND KUMAR DUBEY Date: 07/02/2019 11:23:14