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Madhya Pradesh High Court

Working Journalist Union Bhopal vs The State Of Madhya Pradesh on 6 February, 2019

                                                        1                               WA-1473-2018
                              The High Court Of Madhya Pradesh
                                         WA-1473-2018
                              (WORKING JOURNALIST UNION BHOPAL Vs THE STATE OF MADHYA PRADESH)

                     3
                     Jabalpur, Dated : 06-02-2019
                            None present for the appellants despite repeated calls.
                            Case is therefore adjourned.
                            List the matter after six weeks.

                           (S.K. SETH)                                  (VIJAY KUMAR SHUKLA)
                         CHIEF JUSTICE                                           JUDGE

DUBEY/-

Digitally signed by ARVIND KUMAR DUBEY Date: 07/02/2019 11:23:14