National Green Tribunal
V.Ramasubbu vs Union Of India Rep By The Secretary To ... on 29 April, 2022
Bench: K. Ramakrishnan, Satyagopal Korlapati
Item No.8: Court No.1
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
(Through Video Conference)
Original Application No. 149 of 2016 (SZ) &
M.A. No.46 of 2017 (SZ)
IN THE MATTER OF
Mr. V. Ramasubbu
...Applicant(s)
Versus
Union of India and others
...Respondent(s)
Date of hearing: 29.04.2022.
CORAM:
HON'BLE Mr. JUSTICE K. RAMAKRISHNAN, JUDICIAL MEMBER
HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER
For Applicant(s): Mr. A. Thirumalai Raja.
For Respondent(s): Mr. Meyyappan represented
Mrs. Me. Saraswathy for R1, R2 &R4.
Dr. D. Shanmuganathan for R3, R5 & R8.
Mr. Sanjay Upadhayay along with
Mr. S. Kamalesh Kannan for R9.
Mr. Arunchandran represented
M/s. Anithas Jacob - Intervenor.
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ORDER
1. The above case has been posted to today for further hearing.
2. Heard the learned counsel appearing for the project proponent, SEIAA and other respondents and also the learned counsel for the applicant in reply.
3. Parties are at liberty to file their additional written submissions (if any) within a week along with the precedents and documents (if any) they want to rely on.
4. Heard. Judgment Reserved.
Sd/-
Justice K. Ramakrishnan, JM Sd/-
Dr. Satyagopal Korlapati, EM O.A. No.149/2016 (SZ) M.A. No.46/2017 (SZ) 29th April 2022. Mn.
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