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Allahabad High Court

Ram Prakash & 4 Ors. vs D.D.C., Hardoi & 12 Ors. on 7 January, 2010

Author: Narayan Shukla

Bench: Narayan Shukla

Court No. - 3
Case :- CONSOLIDATION No. - 1056 of 2002

Petitioner :- Ram Prakash & 4 Ors.

Respondent :- D.D.C., Hardoi & 12 Ors.

Petitioner Counsel :- Jawed MuItaza,Rana M.P.Singh
Respondent Counsel :- C.S.C.,Parmeshwar Dutt Tiwari,R.N.
Gupta,Rana M.P.Singh

Hon'ble Shri Narayan Shukla,J.

I am informed that Mr.Javed Murtaza, learned counsel for the petitioner is no more.

Accordingly the notices be issued to the petitioners to engage another counseL Order Date :- 7.1.2010 Banswar