Allahabad High Court
Ram Prakash & 4 Ors. vs D.D.C., Hardoi & 12 Ors. on 7 January, 2010
Author: Narayan Shukla
Bench: Narayan Shukla
Court No. - 3 Case :- CONSOLIDATION No. - 1056 of 2002 Petitioner :- Ram Prakash & 4 Ors. Respondent :- D.D.C., Hardoi & 12 Ors. Petitioner Counsel :- Jawed MuItaza,Rana M.P.Singh Respondent Counsel :- C.S.C.,Parmeshwar Dutt Tiwari,R.N. Gupta,Rana M.P.Singh Hon'ble Shri Narayan Shukla,J.
I am informed that Mr.Javed Murtaza, learned counsel for the petitioner is no more.
Accordingly the notices be issued to the petitioners to engage another counseL Order Date :- 7.1.2010 Banswar