Calcutta High Court
Mohan Motor Business Pvt. Ltd. & Anr vs Icici Bank Limited & Ors on 8 July, 2022
Author: Prakash Shrivastava
Bench: Prakash Shrivastava, Rajarshi Bharadwaj
ORDER OD-15 & 16
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
ORIGINAL SIDE
APO/92/2021
IA NO. GA/1/2021
With
WPO/89/2021
MOHAN MOTOR BUSINESS PVT. LTD. & ANR.
VERSUS
ICICI BANK LIMITED & ORS.
APO/93/2021
IA NO. GA/1/2021
With
WPO/91/2021
METRO NIKETAN PVT. LTD. & ANR.
VERSUS
ICICI BANK LIMITED & ORS..
BEFORE:
THE HON'BLE CHIEF JUSTICE PRAKASH SHRIVASTAVA
THE HON'BLE JUSTICE RAJARSHI BHARADWAJ
DATE : 8TH JULY, 2022
APPEARANCE:
Mr. Rajarshi Dutta, Advocate
Ms. Ankita Choudhury, Advocate
Mr. Sarbajit Muherjee, Advocate
. . . for the appellants.
The Court:- Learned counsel for the appellants, on instruction, has
submitted that the appellants want to prosecute this appeal. Since no one is
present for the respondents, therefore, at this stage limited prayer has been
made to stay the direction relating to payment of cost of Rs.50,000/-.
Considering the circumstances of the case, we allow the prayer.
List on 2nd September, 2022.
(PRAKASH SHRIVASTAVA, C.J.) (RAJARSHI BHARADWAJ, J.) akg/pa