Bombay High Court
The Commissioner Of Income Tax ... vs Amitabh Bachchan Corporation Ltd on 19 December, 2019
Bench: Nitin Jamdar, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 333 OF 2009
The Commissioner Of Income Tax Central-i, ....Appellants
Mumbai
V/S
Amitabh Bachchan Corporation Ltd. ....Respondent
WITH INCOME TAX APPEAL(IT) NO. 2459 OF 2010 The Commissioner Of Income Tax Central -i ....Appellants Mumbai V/S Amitabh Bachchan Corporation Ltd ....Respondent Mr Suresh Kumar for Appellant CORAM : NITIN JAMDAR & M. S. KARNIK, JJ DATE : 19th December, 2019 P.C. :
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