Bombay High Court
Tajdar Amrohi vs Cozihome Cooperative Housing Society ... on 29 April, 2024
Board Sr.No.:-60
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION NO. 8033 OF 2024
In
CIVIL APPLICATION IN WP 1786 OF 2012
Arham Land Developers Private Limited ....PETITIONER
V/S
Shri. Tajdar Amrohi ....RESPONDENT
WITH CIVIL APPLICATION IN WP NO. 1786 OF 2012 In Writ Petition 7113 OF 2009 Arham Land Developers Private Limited ....APPLICANT V/S Shri. Tajdar Amrohi ....RESPONDENT WITH WRIT PETITION NO. 7113 OF 2009 Tajdar Amrohi ....PETITIONER V/S Cozihome Cooperative Housing Society Ltd. ....RESPONDENT WITH CIVIL APPLICATION IN WP NO. 925 OF 2012 In Writ Petition 7113 OF 2009 Tajdar Amrohi ....APPLICANT Page 1/2 ::: Uploaded on - 30/04/2024 ::: Downloaded on - 30/04/2024 18:19:00 ::: V/S Cozihome Cooperative Housing Society Ltd. ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE RAJESH S. PATIL J DATE : 29th April, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 18/06/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 30/04/2024 ::: Downloaded on - 30/04/2024 18:19:00 :::