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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(2)(m) in The M.P. Prakoshtha Swamitva Adhiniyam, 2000

(m)engagement and removal of persons employed for the administration, management, maintenance, repair and replacement of the property and the common areas and facilities;