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Delhi High Court - Orders

Usha Rani Misra vs Parle Products Pvt Limited on 9 February, 2026

                               $~7
                               *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                               +        CS(OS) 116/2025 & I.A. 4788/2025, I.A. 15398/2025
                                        USHA RANI MISRA                                                                    .....Plaintiff
                                                                     Through:          Mr. Devesh Kumar, Mr. Sanyu
                                                                                       Kuntal, Mr. Sudhanshu Yadav and
                                                                                       Mr. Sanjay Singh, Advocates
                                                                                       Mob: 9758321008
                                                                                       Email: [email protected]
                                                      versus
                                        PARLE PRODUCTS PVT LIMITED               .....Defendant
                                                      Through: Mr. Siddharth Khattar, Mr. Divij
                                                               Andley and Mr. Gaurav Raj Sharma,
                                                               Advocates
                                                               Mob: 9810700078
                                        CORAM:
                                        HON'BLE MS. JUSTICE MINI PUSHKARNA
                                                                     ORDER

% 09.02.2026

1. I.A. 15398/2025 already stands disposed of, vide order dated 16th July, 2025. Accordingly, the Registry is directed not to reflect the same in the Cause List.

2. The replication and affidavit of admission/denial of documents, along with rejoinder to the reply to I.A. 4788/2025 filed on behalf of the plaintiff, have been returned under objection.

3. List before the Joint Registrar (Judicial) for completion of pleadings on 11th March, 2026.

MINI PUSHKARNA, J FEBRUARY 9, 2026/ak This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/02/2026 at 20:47:32