Delhi High Court - Orders
Usha Rani Misra vs Parle Products Pvt Limited on 9 February, 2026
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 116/2025 & I.A. 4788/2025, I.A. 15398/2025
USHA RANI MISRA .....Plaintiff
Through: Mr. Devesh Kumar, Mr. Sanyu
Kuntal, Mr. Sudhanshu Yadav and
Mr. Sanjay Singh, Advocates
Mob: 9758321008
Email: [email protected]
versus
PARLE PRODUCTS PVT LIMITED .....Defendant
Through: Mr. Siddharth Khattar, Mr. Divij
Andley and Mr. Gaurav Raj Sharma,
Advocates
Mob: 9810700078
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 09.02.2026
1. I.A. 15398/2025 already stands disposed of, vide order dated 16th July, 2025. Accordingly, the Registry is directed not to reflect the same in the Cause List.
2. The replication and affidavit of admission/denial of documents, along with rejoinder to the reply to I.A. 4788/2025 filed on behalf of the plaintiff, have been returned under objection.
3. List before the Joint Registrar (Judicial) for completion of pleadings on 11th March, 2026.
MINI PUSHKARNA, J FEBRUARY 9, 2026/ak This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/02/2026 at 20:47:32