Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 35(2)] [Section 35] [Entire Act] State of Telangana - Subsection Section 35(2)(a) in Telangana Town-Planning Act, 1920 (a)the market value of the land at the date of publication of the notification under section 10 [XXX] [Sub-section (1) omitted by Madras Act II of 1930.] or section 12, as the case may be;