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State of Haryana - Section

Section 96 in Punjab Cinemas (Regulation) Rules, 1952

96. Fee for licenses.

- Fees for a drive-in-cinema license shall be as follows :-
Capacity of the theatre number of motor cars License fees for one year
Not more than 100 Rs. 1000
101 to 250 Rs. 1500
More than 250 Rs. 2000