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[Entire Act]
State of Haryana - Section
Section 96 in Punjab Cinemas (Regulation) Rules, 1952
96. Fee for licenses.
- Fees for a drive-in-cinema license shall be as follows :-| Capacity of the theatre number of motor cars | License fees for one year |
| Not more than 100 | Rs. 1000 |
| 101 to 250 | Rs. 1500 |
| More than 250 | Rs. 2000 |