Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 132] [Entire Act] State of Jammu-Kashmir - Subsection Section 132(3) in The Jammu and Kashmir Panchayati Raj Rules, 1996 (3)Copying fees shall be charged at the rate of Rs. 2/ or Rs. 4/ for every 200 words and fraction thereof according as the copy applied for, is ordinary or urgent.
