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State of Andhra Pradesh - Section

Section 4 in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

4. Objects of the University -

The objects of University among others shall be to impart education in different branches of Fisheries Sciences; to undertake the extension of Fisheries Sciences to the rural people of the State of Andhra Pradesh; and to promote research, technology refinement programmes in production and post-harvest technology including processing and marketing in Fisheries and to streamline the Fisheries Education, affiliate, recognize the colleges imparting Fisheries education; in order to facilitate comprehensive development of Fisheries for increased contribution to State’s economy and set benchmark standards through appropriate interventions in fisheries production, teaching, research and extension.