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[Cites 0, Cited by 0] [Section 50(8)] [Section 50] [Entire Act]

NCT Delhi - Subsection

Section 50(8)(h) in The Delhi Metro Airport Express Line, General Rules, 2010

(h)passengers shall be detrained on the track by the train operator and directed to the evacuation staircase or rescue vehicle and the train operator shall count passengers as they leave the stalled train;