Karnataka High Court
Mr Anjana Murthy vs The Divisional Manager The Oriental ... on 27 January, 2010
E
HIGH COTERT LEGAL SERVICES SOMEETTEE, §§LI'¥ifGPsL€iR§?i§§
3EFGRE THE 3103 fiflfiiflf
IR' TEE H263 CGKTRT GF' Kmuamm 1%'? _
3A'rEIJ Tflrs THE 27% may 0:? Jgmfimayg
COHC1LL§:r:)Rs 19RfE;SEE~¥$_: V K
r.-mwam MR. JUSTICE s.N,sA$*£giéA§A#:ANa "
SR1 1=r.12.RAfiEs§z,jaxE§:B:m
Miscellaneous First Ag};
{Lek Ade;2_a}i N9. ;'3;f;.;.' '1Z'€)(}§~§)'~A _
=
§x£.R,%§N;I?:NA ?s£i;3'E12'FE%"f', ' . S;S=£}£NG;%T§~§I§'aéAiAH;. 1l;__ AGES z»x3<:>U'? é~1V'Y'§:::~.~Rs',%;' 'fa "
Eéféfi' E¢'£AEi§;E3E3¥7§%E€z% POST, DA$&NAPL€E2& E~f{';'2BI;;', B.s'%NGs%LGRE N<>R';'H §?%§ST,,._ ' ' E%AN@a:,GR§: ~»E:3i:3iZ _ . " ..a??§*.m;§2w= {3?"s$_::.V §é.rs§:,s:%r»§fi:: fi§'%ffl£C'3$'i''E§ : 1. Fmzé: maiéésgzié §*'~é§?:*{§; fmzs: 5;§1<z§::s;":*;;:,:§s:g:;.;t2ms2c£ :::::¢::*-3::>', "":::::z-':a::;m._L ::';_¥':4:':<:E: - 10, :1ss'@;:*;3RgB:ga"Q;;g§a§gR$,
- 1. %:;'1_:3;»-'B27, §:§{;aEg§ §~:2&s.EP§:T, ._E'%;%§§G,§:L*<§3.§E «$53 913. i:':g..$ §'s§2'E:E:13HAR,
-.'R_fPg'? N9. 19,12, KESAL EEOAE), T :;i;»:'.;~:;s.L:,:, R'<§2R<i>A;'3, V V B§iNGPiLQF3E M565} 0841 . RE3?(}Z¢9EN"i'$ {$122. A.$§§.'§?EKi{ATE3H, AE§.?'%ATE F33 Ru}; "7
4. This misqzeiianeaus first appeal is aiiawed in f,€3'1I3&3 of the Jaini; M61110, 'I"hr::~. award of the Tribuzzai snail staiid "i in terms of the aferesaid settlemfint, arrived at £23,?" the 11p the A_WaI'é a.cc01'éiI1g1§n RR