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Himachal Pradesh High Court

Pardeep Kumar & Others vs . State Of H.P. And on 21 April, 2023

Bench: Sandeep Sharma, Virender Singh

Pardeep Kumar & others Vs. State of H.P. and .

others.

CWP No. 335 of 2023 21­04­2023 Present: Mr. Mandeep Chandel, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. Y.W. Chauhan and Mr. I.N.Mehta, Senior Additional Advocate General, Mr. Ramakant Sharma, Ms. Sharmila Patial, Additional Advocates General and Ms. Priyanka Chauhan, Deputy Advocate General for the respondents­ State.

Though, reply on behalf of respondents No. 1, 2, 4,6 & 7 reveals that the case of petitioners No. 1 and 2 has been examined in light of judgment rendered by Division Bench of this Court in LPA No. 146 of 2010 titled State of H.P. Vs. Narayan Singh but there is no explanation rendered on record qua non implementation of aforesaid decision in case of petitioner No.3.

Learned Additional Advocate General prays for and is granted two weeks time to have instructions.

List on 19.05.2023.

(Sandeep Sharma) Judge (Virender Sharma) Judge April 21, 2023 (himani) ::: Downloaded on - 24/04/2023 20:34:03 :::CIS