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State of Assam - Section

Section 35 in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960

35.

Whenever in the opinion of the Executive Committee, it becomes necessary to dispose of any reserved or unreserved or any other forest produce in any Protected Forest or Green comprising Raid land only the Executive Committee shall authorised the Chief Forest Officer to arrange for disposal thereof by auction, tender or negotiation and on such terms and conditions as may be prescribed.