Section 10(1)(a) in The Orissa Registration of Births and Deaths Rules, 2001

[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1)(a) in The Orissa Registration of Births and Deaths Rules, 2001

(a)If the register is in his possession forthwith enter the name in the relevant column of the form in the birth register on payment of a late fees of rupees five in cash.

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State of Odisha - Subsection

Section 10(1)(a) in The Orissa Registration of Births and Deaths Rules, 2001