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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Karnataka - Subsection

Section 13(1)(f) in Karnataka Tax on Luxuries Act, 1979

(f)[ fails to maintain true and complete accounts,] [Inserted by Act 7 of 1997 w.e.f. 1.4.1997]