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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(2) in The Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

(2)On receipt of a notice of escape under sub-rule (1), the Officer-in- charge of the Police Station shall take necessary steps to recapture the inmate and to bring her back to the home from which she escaped.