Supreme Court - Daily Orders
Mary Pushpam vs Telvi Curusumary And Ors. on 12 October, 2023
Bench: Vikram Nath, Rajesh Bindal
ITEM NO.108 COURT NO.9 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9941/2016
MARY PUSHPAM Appellant(s)
VERSUS
TELVI CURUSUMARY AND ORS. Respondent(s)
( IA No. 152522/2022 - EARLY HEARING APPLICATION)
Date : 12-10-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE RAJESH BINDAL
For Appellant(s) Ms. N. S. Nappinai, Adv.
Mr. V. Balaji, Adv.
Mr. Atul Sharma, Adv.
Mr. Asaithambi Msm, Adv.
Mr. C. Kannan, Adv.
Mr. Nizamuddin, Adv.
Mr. S. Devendran, Adv.
Mr. Rakesh K. Sharma, AOR
For Respondent(s) Mr. Vikas Mehta, AOR
Mr. Vinayak Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Arguments concluded. Judgment reserved. Signature Not Verified (SONIA BHASIN) (RANJANA SHAILEY) Digitally signed by SONIA BHASIN COURT MASTER (SH) COURT MASTER (NSH) Date: 2023.10.13 15:23:03 IST Reason: