Delhi High Court - Orders
Esri R And D Center India Private Limited vs Ambience Towers Private Limited & Anr on 18 January, 2024
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1268/2023
ESRI R AND D CENTER INDIA PRIVATE LIMITED
..... Petitioner
Through: Mr. Rajshekhar Rao, Senior Advocate
with Mr. Sidharth Sethi and Ms.
Pragya Chauhan, Advocates.
versus
AMBIENCE TOWERS PRIVATE LIMITED & ANR.
..... Respondents
Through: Mr. V. Anush Raajan with Ms. Riya
Mittal, Advocates for R1.
Mr. Hitesh Sachap with Ms. Anju
Jain and Ms. Rabi Karmakar,
Advocates for R2.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 18.01.2024 Learned counsel appearing for respondents Nos. 1 and 2 seek further time to file replies to the petition.
Let replies be filed within 03 weeks; rejoinders thereto, if any, be filed within 02 weeks thereafter; with copies to the opposing counsel.
Re-notify on 07th March 2024.
ANUP JAIRAM BHAMBHANI, J JANUARY 18, 2024 ds This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/01/2024 at 22:13:37