Calcutta High Court
Director Of Income-Tax (Exemption) vs Kanchi Sankara Purvothara Pradesha ... on 5 March, 2010
Author: Sengupta
Bench: Sengupta
IN THE HIGH COURT AT CALCUTTA Special Jurisdiction (Income-tax) Original Side Present :
The Hon'ble Justice Sengupta And The Hon'ble Justice Debasish Kar Gupta 05.03.2010 GA 247 of 2010 ITA 32 of 2010 Director of Income-tax (Exemption) Vs. Kanchi Sankara Purvothara Pradesha Seva Trust The Court :- Since the Acknowledgement Due Card has not yet come back matter is adjourned sine die with liberty to mention.
(Sengupta, J.) (Debasish Kar Gupta, J.) ANC.