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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Bihar - Subsection

Section 80(2)(p) in Bihar Regional Development Authority Act, 1974

(p)the manner of constitution of the pension fund and provident funds for whole-time paid members and officers and other employees of the Authority and the conditions subject to which such funds may be constituted;