Section 10 in Gujarat Sales Tax (Second Amendment) Act, 1976
10. Amendment of section 75.- In sub-section (1) of section 75 of the principal Act,-
(a)in clause (h), for the words and figures "section 59, or", the words, figures and letters "section 59, 59A or 59B, or" shall be substituted;(b)in clause (j), for the words and figures "section 59, or", the words, figures and letter "section 59 or section 59B, or" shall be substituted.
