Supreme Court - Daily Orders
M.V. Katoch, Dg Icmr vs Shyamala Balasubramanian . on 22 July, 2014
\204 ITEM NO.24 COURT NO.10 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 18536-18538/2013
(Arising out of impugned final judgment and order dated 01/08/2012 in
CP No. 1221/2011,01/08/2012 in CP No. 1309/2011,01/08/2012 in CP No.
1310/2011 passed by the High Court Of Madras)
M.V. KATOCH, DG ICMR Petitioner(s)
VERSUS
SHYAMALA BALASUBRAMANIAN & ORS. Respondent(s)
(With prayer for interim relief and office report)
Date : 22/07/2014 These petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE RANJAN GOGOI
HON’BLE MR. JUSTICE M.Y. EQBAL
For Petitioner(s) Mr. Neeraj Kishan Kaul,ASG
Mr. Tushar Mehta,ASG
Ms. Anjani Ayagiri,Adv.
Ms. Atreyi Chatterjee,Adv.
Ms. Sushma Suri ,Adv.
For Respondent(s) Ms. V.Mohana,Adv.
Mr. B.Ragunath,Adv.
Mr. Vijay Kumar ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard in part.
List on Thursday i.e. 24th July, 2014.
(MADHU BALA) (SNEH LATA SHARMA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Madhu Bala Date: 2014.07.23 10:47:03 IST Reason: