Section 11(2) in The Gujarat Veterinary Practitioners Act, 1969
(2)It shall be competent for the Council to incur expenditure for the following purposes, namely:(a)salaries and allowance of the Registrar and the other staff maintained by the Council;(b)fees and allowances paid to the members of the Council;(c)such other expenses as are necessary for performing its duties and functions under this Act.
