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State of Rajasthan - Section

Section 13 in Agriculture University, Jobner Act, 2013

13. The Academic Council.

(1)The Academic Council shall consist of the following, namely: -
(i) the Vice-Chancellor Ex-officioChairman;
(ii) the Director, Research Ex-officioMember;
(iii) the Director, Extension Education Ex-officioMember;
(iv) the Director, Prioritization, Monitoring andEvaluation Ex-officioMember;
(v) the Director Students Welfare Ex-officioMember;
(vi) the Director, Human Resource Development Ex-officioMember;
(vii) the Chairpersons of all Faculties Ex-officioMember;
(viii) Deans of all constituent colleges Ex-officioMember;
(ix) the Controller of Examinations Ex-officioMember;
(x) the University Heads of all the departments fromeach Faculty (from teaching campuses only not below the rank ofAssociate Professor) Member;
(xi) one teacher of the Professor rank from eachFaculty to be nominated by the Vice-Chancellor on rotationalbasis Member;
(xii) one eminent Agricultural Educationist fromoutside of the University to be nominated by the Vice-Chancellor Member;
(xiii) the Registrar Member;
(xiv) the Director of Education Secretary.
(2)The Academic Council may co-opt as members not more than four persons in such manner as may be prescribed so as to secure adequate representation, of different sectors of agriculture and allied fields.
(3)All members of the Academic Council other than the ex-officio members and members referred in sub-section (2) shall hold office for a term of two years.
(4)One third of the members of the Academic Council shall form quorum at a meeting of the Council:Provided that if a meeting of the Council is adjourned for want of quorum, no quorum shall be necessary at the next meeting for the transaction of the same business.
(5)Normally the Academic Council shall meet once in every four months on such dates as may be fixed by the Vice- Chancellor, however, special meetings of the Academic Council can be called by the Vice-Chancellor.