Bombay High Court
Ashok Bapu Datir vs Rajendra B. Bhosale Collector And ... on 28 July, 2023
Author: R.G. Avachat
Bench: R.G. Avachat
922-CP-730-22.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CONTEMPT PETITION NO. 730 OF 2022
IN
WRIT PETITION NO. 9528 OF 2015
Ashok Bapu Datir ..PETITIONER
VERSUS
Siddharam Salimath and Others ..RESPONDENTS
....
Mr. A.A. Nimbalkar, Advocate for petitioner Mr. A.R. Kale, A.G.P. for respondent - State ....
CORAM : R.G. AVACHAT AND SANJAY A. DESHMUKH, JJ DATE : 28th JULY, 2023 PER COURT :
1. Leave to add Mr. Uttamrao Dattatraya Dhaygude, Executive Engineer, Kukadi Division, as party respondent, forthwith.
2. Mr. J.R. Patil, learned counsel submits that Mr. G.B. Rajale, learned counsel has instructions to appear for respondent nos. 3 and 4 and also for newly added respondent.
3. Stand over to 18th August, 2023.
( SANJAY A. DESHMUKH, J. ) ( R.G. AVACHAT, J. ) SSD 1 / 1 ::: Uploaded on - 28/07/2023 ::: Downloaded on - 29/07/2023 08:59:57 :::