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Bombay High Court

Ashok Bapu Datir vs Rajendra B. Bhosale Collector And ... on 28 July, 2023

Author: R.G. Avachat

Bench: R.G. Avachat

                                                                            922-CP-730-22.odt




              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                       CONTEMPT PETITION NO. 730 OF 2022
                                       IN
                         WRIT PETITION NO. 9528 OF 2015

Ashok Bapu Datir                                            ..PETITIONER
       VERSUS
Siddharam Salimath and Others                               ..RESPONDENTS

                                      ....

Mr. A.A. Nimbalkar, Advocate for petitioner Mr. A.R. Kale, A.G.P. for respondent - State ....

CORAM : R.G. AVACHAT AND SANJAY A. DESHMUKH, JJ DATE : 28th JULY, 2023 PER COURT :

1. Leave to add Mr. Uttamrao Dattatraya Dhaygude, Executive Engineer, Kukadi Division, as party respondent, forthwith.
2. Mr. J.R. Patil, learned counsel submits that Mr. G.B. Rajale, learned counsel has instructions to appear for respondent nos. 3 and 4 and also for newly added respondent.
3. Stand over to 18th August, 2023.

( SANJAY A. DESHMUKH, J. ) ( R.G. AVACHAT, J. ) SSD 1 / 1 ::: Uploaded on - 28/07/2023 ::: Downloaded on - 29/07/2023 08:59:57 :::