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Calcutta High Court

Director Of School Education vs Jinnat Ali Mondal & Ors on 17 May, 2016

Author: Manjula Chellur

Bench: Manjula Chellur

                      IN THE HIGH COURT AT CALCUTTA
                          Civil Appellate Jurisdiction
                                ORIGINAL SIDE

                           GA 3771 OF 2013
                                 WITH
                            APO 81 of 2009
                            WP 778 of 2008
              DIRECTOR OF SCHOOL EDUCATION, W.B. & ORS.
                                Versus
                      JINNAT ALI MONDAL & ORS.


  BEFORE:

  The Hon'ble CHIEF JUSTICE MRS. MANJULA CHELLUR

The Hon'ble JUSTICE ARIJIT BANERJEE Date : 17th May, 2016.

Mr.P.Sinha, Advocate ...appears The Court :- Since it appears from the report submitted by the department that the appeal has already been decided by the Division Bench comprising of The Hon'ble Chief Justice Manjula Chellur and The Hon'ble Justice Joymalya Bagchi on 2.12.2014, the application does not survive for our consideration and stands dismissed as infructuous.

Registry is directed to enter the same in the ledger as also in the database.

(MANJULA CHELLUR, C.J.) (ARIJIT BANERJEE, J.) GH.