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State of Tamilnadu - Section

Section 7 in Tamil Nadu Legislator's (Medical Attendance and Treatment to Former Members) Rules, 1982

7. Special provisions.

- The decision of the Secretary on all matters not covered by these rules shall be final.Appendix[Form A] [Vide G.O. Ms.No. 419, Public (Establishment-I and Legislature Wing) Department, dated the 24th March 2000 (with effect from 1st April 1999).](See rule 4)Former Members Medical AllowanceHead of Account:YearVoucher No.Number of former Members (1)Name of the Bank amount (2)(vide Schedule attached)Counter-signed for Rs......(Rupees............... )Authorised Officer, Legislative Assembly Secretariat.Certified that the amount has not been drawn previously.Passed for payment of Rs........ (Rupees.............)Paid cheque No:Dated:Authorised Officer,Legislative Assembly Secretariat.[Form B] [Substituted for the expression 'draws wages exceeding five hundred rupees per mensem' by Tamil Nadu Payment of Subsistence Allowance (Amendment) Act, 1999 (Tamil Nadu Act 35 of 1999).](See rule 4)Former Members Medical Allowance for the Year of .........
SI. No. Legislators pension payment order Name of the former member Account number Name of the bank and address Amount
           
Authorised Officer, Legislative Assembly Secretariat.(for the-use of Bank only)Certified that the amount has been credited to the account of.......... the former members as detailed in the Schedule.Place:Date:Signature.Designation.[Form C] [Substituted by G.O. Ms.No. 1109, dated 26.11.2010.](See rule 6)Identity Card For Availing Medical Concession Under The Tamil Nadu Legislators (Medical Attendance And Treatment To Former Members) Rules, 1982(Valid for five years from the date of issue/renewal)Proforma
1. Name of former Member/family ofdeceased former Member of,Legislature :
  (Constituency represented and thedistrict may also beindicated) :
2. Period of membership in theAssembly or the Council :
3. Address :
4. Married/Single :
5. Name of the spouse :
6. Specimen Signature of former member/family member of thedeceased former member/deceased member :
  (1)  
  (2)  
  (3)  
Particulars of Family Members
  Name Age Identification marks.
1. Wife/Husband    
2. Dependent Sons    
  (i)    
  (ii)    
  (iii)    
  (iv)    
3. Dependent Daughters    
  (i)    
  (ii)    
  (iii)    
  (iv)    
4. Dependent Parents:    
  (i) Father    
  (ii) Mother    
DeclarationI hereby declare that the particulars furnished above are true and correct to the best of my knowledge and belief.Station:Date :Signature of the former Member of the Legislative Assembly/Council/ Family member of the deceased former member.Certificate