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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(qd) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(qd)„online real money game‟ means an online game where a user makes a deposit in cash or kind with the expectation of earning winnings on that deposit.