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State of Karnataka - Section

Section 29 in The Basavakalyan Development Board Act, 2005

29. Promotion of Tourism and piligrimages by the Board.

- The Board may organize programmes and activities for promotion of tourism, cultural, historical and pilgrimage-to give wider publicity to the heritage sites. Such programmes may include. -
(a)Basavakalyan Utsava.
(b)Sharana Sahityotsava.
(c)Art Exhibitions and Sales.
(d)Seminars, Symposia, workshops.
(e)Annual Fairs and Festivals of special nature.