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Jharkhand High Court

M/S Sri Ram Store Works vs The State Of Jharkhand And Ors on 18 May, 2023

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

               IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                 W.P.(C) No. 1181 of 2023
           M/s Sri Ram Store Works                              ... ... Petitioner
                                             Versus

           The State of Jharkhand and Ors.                      ... ... Respondents
                                        -------
      CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
                                        -------
      For the Petitioner  : Mr. Aditya Kumar, Advocate
      For the Respondents : Mr. Aditya Raman, AC to GA-III
                          ----------------------------
ORAL ORDER

02/Dated: 18th May, 2023 Let this case be listed along with W.P.(C) No. 5087 of 2022.

(Sujit Narayan Prasad, J.) Saurabh/