Jharkhand High Court
M/S Sri Ram Store Works vs The State Of Jharkhand And Ors on 18 May, 2023
Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No. 1181 of 2023
M/s Sri Ram Store Works ... ... Petitioner
Versus
The State of Jharkhand and Ors. ... ... Respondents
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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
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For the Petitioner : Mr. Aditya Kumar, Advocate
For the Respondents : Mr. Aditya Raman, AC to GA-III
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ORAL ORDER
02/Dated: 18th May, 2023 Let this case be listed along with W.P.(C) No. 5087 of 2022.
(Sujit Narayan Prasad, J.) Saurabh/