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Chattisgarh High Court

Saroj Kalar vs State Of Chhattisgarh And Ors. 27 ... on 8 October, 2018

                           HIGH COURT OF CHHATTISGARH, BILASPUR
                                                 Order Sheet
                                           W.P(C) No.337 of 2012
                             Saroj Kalar Versus State Of Chhattisgarh And Ors.


08.10.2018

Smt Hamida Siddiqui, counsel for the Petitioner.

Shri Raj Kumar Gupta, Deputy Advocate General for the State. At the request of Smt Siddiqui, the matter is adjourned.

Sd/-

(Sanjay Agrawal) Judge Priya